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  • Circular issued on Clarification regarding extension of limitation under GST Law in terms of Hon’ble Supreme Court’s Order dated 27.04.2021.
  • Press Release on BRICS Heads of Customs Administrations Meeting Click here
  • Suggestions are invited for review of Customs exemption notifications at the MyGov Innovate portal. Click here
  • Online filing of AEO T-2 & AEO T-3 launched : Version 2.0 of web-application at https://www.aeoindia.gov.in/
  • Prospective Training Report for the month July, 2021 Click here
  • Notification issued to for waiver of penalty payable for noncompliance of the provisions of notification No.14/2020 – Central Tax till 30.09.2021 Click here
  • Clarification in respect of applicability of Dynamic Quick Response (QR) Code on B2C invoices and compliance of notification 14/2020- Central Tax dated 21st March, 2020 - Reg. Click here
  • Departmental Examination for promotion of Ministerial Officers to the Grade of Inspectors of Central Taxes & Inspectors of Customs (EOs & POs) to be held in the month of August 2021. Click here
  • Please see FAQs on Ad hoc exemption Order 4/2021-Customs related to IGST exemption on imports of COVID-19 relief material.
  • Relief measures for taxpayers from compliances under GST Law in view of COVID-19.Click here
  • Notifications issued relaxing various compliances under GST due to COVID-19
  • In order to provide expedited customs clearance to any covid related medicaments or equipments, Trade is advised to kindly provide details in the online form.
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Following officers may be contacted directly on their respective E-mails for any clarification/ query on the Customs and Central Excise related issues


It is requested to kindly go through the FAQ and relevant sections of the website to see if the answer to your query is available there before sending the query to the designated officers. For queries relating to importability/exportability/licensing etc. please visit the website of DGFT at www.dgft.gov.in.

A.    For Queries relating to Customs
FOR OFFICER
Customs Tariff STO(TU)
Customs Procedure US(CUS IV)
Customs Baggage US(CUS III/VI)
Drawback & Export Promotion TO(DBK)
Other US(CUS III/VI)

B.    For Queries relating to Central Excise
FOR OFFICER
Central Excise Tariff for chapters 2-23 excluding chapter 15 chapters 50-63 chapters & 90-96 and valuation Under Secretary (CX1)
Central Excise Tariff for chapter 15 & chapters 24-46 Under Secretary (CX3)
Central Excise Tariff for chapters 47-49 & chapters 64-89, Service Tax and ad-hoc exemption Under Secretary (CX4)
Assesment, Exports, Licensing & Bonds, rewards etc Under Secretary (CX6)
Cenvat, Proforma credit,Set off, Sampling, 100% EOU and FTZ,warehousing, Refund Under Secretary (CX8)
RACs, Write off & Remissions, Export to Nepal, Bhutan etc Under Secretary (CX9)
Other matters Under Secretary (CX9)

C.    For Queries relating to Service Tax
OFFICER DESIGNATION E-MAIL
N.V.KULKARNI DEPUTY DIRECTOR dgst@sify.com
NAVNEET DEPUTY DIRECTOR dgst@sify.com
M.RAJAIYAN ASSISTANT DIRECTOR dgst@sify.com

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Last Updated on: 25-Jul-2021
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